Patna High Court
Sonu Kumar Niraj vs The State Of Bihar on 17 December, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6420 of 2020
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1. Sonu Kumar Niraj Son of Ramchandra Yadav R/o Village- Barauni, P.O.-
Chorwar, Brauni District- Shekhpura Pin- 811105.
2. Mirza Hussain Son of Imtiyaz Ahmad Khan Resident of Village and P.O.-
Birdipur, P.S.- Simri, District- Darbhanga Pin- 847106.
3. Rajesh Kumar Son of Ram Babu Sahu Resident of Village- Ekdara, PO-
Kusmar, P.S.- Khutauna, District- Madhubani Pin 847409.
4. Sntosh Das Son of Rambilash Das Resident of Village- Wastara, Ward
No.07, District- Darbhanga, Pin Code- 847428.
5. Murari Prasad Mandal Son of Ram Babu Mandal Resident of Village-
Kolara, PO- Kothara, Baheri, District- Darbhanga, Pin- 847105.
6. Asif Reja Son of Md. Raffiquddin Resident of Village- Karhara, P.S.-
Mahalgaon Chapail, District- Araria, Pin- 854329.
7. Jolly Kumari D/o Ramanand Das Resident of Village- Pindi, PO- Choie,
Pindi, Sounki, District- Darbhanga, Pin 846009.
8. Sunil Kumar Son of Nageshwar Shah Resident of Vill- Aamchiri, PO-
Baruar, P.S.- Andhramath, District- Madhubani, Pin Code- 847452.
9. Rajesh Kumar Chaudhary Son of Shambhu Chaudhary Resident of Village-
Kakorh, PO- Kakorah, Ward No.07, Kokaraha, District- Darbhanga, PIN
847204.
10. Manish Kumar Son of Ramchandra Yadav Resident of Village- Barauni, PO-
Chorwar, P.S.- Ariyari, District- Shekhpura, Bihar Pin- 811105.
11. Vikash Kumar S/o Binod Pandit Resident of Village- Sigiya Goth, PO-
Sigiya Deyodhri, P.S.- Bisfi, District- Madhubani.
12. Rajeev Kumar Singh Son of Badri Narayan Singh Resident of Village and
PO- Raniparti, Shivaji Nagar, bYekuxj District- Samastipur Pin 848117.
13. Rajeev Kumar Son of Pramod Yadav P.S.- Aadma, P.O.- Keoti, District-
Darbhanga.
14. Amarjeet Kumar Son of Shiv Kumar Thakur Resident of Village and P.O.-
Randhauni, P.S.- Bisfi, District- Madhubani Pin- 847304.
15. Arun Kumar Paswan Son of Bilat Paswan Resident of Village- Ratikar, P.O.-
Bhahimasar, P.S.- Rajnagar , Dist- Madhubani.
16. Rajeev Ranjan Chaurasia Son of Uttam Bhagat Resident of Village-
Singhwara Uttar, P.S.- Singhwara, District- Darbhanga Pin- 847106.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Dept. of Revenue and
Land Reforms, Govt. of Bihar.
2. The Director, Revenue and Land Reform Department, Old Secretariat, Govt.
of Bihar.
3. The District Magistrate, Darbhanga.
Patna High Court CWJC No.6420 of 2020 dt.17-12-2021
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Awadhesh Kumar Mishra
For the Respondent/s : Mr.Rishi Raj Sinha (Sc19)
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL JUDGMENT
Date : 17-12-2021
Learned counsels for the respective parties, on
instruction, submitted that present matter is covered by a
decision of this Hon'ble Court dated 07.12.2021 rendered in
C.W.J.C. No. 2310 of 2020.
Accordingly, the instant petition stands allowed in
terms of aforesaid decision of this Hon'ble Court.
(P. B. Bajanthri, J)
rakhi/-
AFR/NAFR
CAV DATE
Uploading Date 22.12.2021
Transmission Date
