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In The Matter Of Letter ... vs The State Of Bihar
2021 Latest Caselaw 6200 Patna

Citation : 2021 Latest Caselaw 6200 Patna
Judgement Date : 16 December, 2021

Patna High Court
In The Matter Of Letter ... vs The State Of Bihar on 16 December, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.20595 of 2021
     ======================================================

In the matter of letter dt.14.12.21 and E-mentioned slip dt. 15.12.21 of Mr. Surendra Kumar Singh, Advocate

... ... Petitioner/s Versus

1. The State of Bihar

2. The Home Secretary, Govt. of Bihar, Patna.

3. The Director General of Police, Bihar, Patna.

4. The Senior Superintendent of Police, Patna.

5. The Superintendent of Police (City), Patna.

6. The Station House Officer, Sri Krishnapuri, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Surendra Kumar Singh (In Person) For the Respondent/s : Mr. Pawan Kumar, A.C. to A.G. ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 16-12-2021

The instant petition has been instituted on the basis of

letter dated 14.12.2021, addressed to the Station House Officer,

Shrikrishna Puri Police Station, and E-Mention Slip dated

15.12.2021, filed by Shri Surendra Kumar Singh, an Advocate

of this Court, praying therein to issue certain direction to the

appropriate authorities to take suitable action on the complaint

dated 14.12.2021, filed by the applicant with regard to series of

theft committed not only in his house but also in other Mohallas

of Patna Town.

Patna High Court CWJC No.20595 of 2021 dt.16-12-2021

Having heard the applicant as also Shri Pawan Kumar,

learned Assistant Counsel to learned Advocate General,

appearing on behalf of the State, we dispose of the present

petition reserving liberty to the applicant Shri Surendra Kumar

Singh, Advocate, Patna High Court, to file a fresh petition in its

format.

Petition stands disposed of with the liberty aforesaid.

(Sanjay Karol, CJ)

(S. Kumar, J) P.K.P./Amrendra

AFR/NAFR CAV DATE Uploading Date 17.12.2021 Transmission Date

 
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