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M/S Sri Ram Janki Agro Processing ... vs Indian Bank (Erstwhile Allahabad ...
2021 Latest Caselaw 5893 Patna

Citation : 2021 Latest Caselaw 5893 Patna
Judgement Date : 6 December, 2021

Patna High Court
M/S Sri Ram Janki Agro Processing ... vs Indian Bank (Erstwhile Allahabad ... on 6 December, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.3378 of 2021
     ======================================================

M/S Sri Ram Janki Agro Processing Pvt. Ltd. Jinoriya, Police Station-Daud Nagar, District- Aurangabad through its Director Brija Narayan Singh, aged about 47 years, Male Son of Sri Ram Pravesh Singh, Resident of Village- Jinoriya, Police Station- Daud Nagar, District- Aurangabad.

... ... Petitioner/s Versus

1. Indian Bank (Erstwhile Allahabad Bank) through its Zonal Manager, Zonal Office, Patna.

2. The Deputy General Manager Indian Bank (Erstwhile Allahabad Bank) Zonal Office, Patna.

3. The Chief Manager, Indian Bank (Erstwhile Allahabad Bank) Zonal Office, Patna

4. Authorized Officer, Stressed Assets Mamangement Branch (SAMB) Indian Bank (Erstwhile Allahabad Bank), Budh Marg, near Kotwali, Patna.

5. Branch Manager, Indian Bank (Erstwhile Allahabad Bank) Chanda Branch, Aurangabad.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Jitendra Prasad Singh, Advocate For the Respondent/s : Mr. Binod Kumar Sinha, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA and HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)

Date : 06-12-2021

Heard learned counsel for the parties.

Learned counsel for the petitioner submits that due to

certain developments during the pendency of this petition, he has

received instruction not to press this petition and may be allowed

to withdraw the same.

Patna High Court CWJC No.3378 of 2021 dt.06-12-2021

In view of the statement made by learned counsel for the

petitioner, the petition is dismissed as withdrawn.

(Rajan Gupta, J)

(Mohit Kumar Shah, J)

P. Kumar/Anand Kr.

AFR/NAFR CAV DATE Uploading Date Transmission Date

 
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