Citation : 2026 Latest Caselaw 4410 Ori
Judgement Date : 7 May, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.9 of 2025
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sridhara Nag & Ors. .... Respondents
Mr. Debadutta Kanungo, Advocate
Mr. S. K. Sahu, Advocate
In W.A. No.2659 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Amaresh Behera & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Adv.
Mr. S. K. Samal, Mr. S. Sekhar, Mr. J. Biswal, Mr. A. K. Das,
Mrs. Pami Rath, Sr. Advocate
Mr. Pratyasish Mohanty, Mr. M. Jena, Mr. J. Mohanty, Mr. B. Singh,
Mr. M. Panda, Mr. Charvi, Mr. S. B. Dash
In W.A. No.2863 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Binod Bihari Panda & Ors. .... Respondents
Mr. Debadutta Kanungo, Advocate
Mr. D. Ch. Sahoo, Advocate
In W.A. No.2903 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Page 1 of 20
Tapan Kumar Meher & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.2914 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Bibhabari Mahapatra & Ors. .... Respondents
Mr. Umakant Sahoo, Advocate, Mr. P. Panigrahi,
Mr. H. K. Dash
In W.A. No.2928 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Manini Daruan & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.2929 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Makardhwaja Meher & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.2930 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Janmejaya Baral & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Page 2 of 20
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.2931 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Mandakini Meher & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.2935 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Chudamani Debta & Ors. .... Respondents
Mr. Saroja Kanta Samal, Advocate
Mr. A. K. Tripathy, Advocate
In W.A. No.2954 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sumanta Kumar Punsi & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.2955 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Krutibas Matari & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
Page 3 of 20
In W.A. No.3004 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Aditya Mohan Singh Deo & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3007 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sanjib Kumar Sarap & Ors. .... Respondents
Mr. Umakant Sahoo, Advocate
Mr. P. Panigrahi, Mr. H. K. Dash
In W.A. No.3010 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Srinibash Tripathy & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3114 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sailabala Meher & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.3149 of 2024
State of Odisha & Ors. .... Appellants
Page 4 of 20
Mr. S. B. Mohanty, AGA
-Versus-
Hrudananda Meher & Ors. .... Respondents
In W.A. No.3150 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Purusottom Sahu & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.3152 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Amiya Kumar Pradhan & Ors. .... Respondents
In W.A. No.3153 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sunil Kumar Dash & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.3154 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Manasi Sahu & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.3211 of 2024
State of Odisha & Ors. .... Appellants
Page 5 of 20
Mr. S. B. Mohanty, AGA
-Versus-
Diptimayee Mohapatra & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray, Advocate, Mr. S. Sekhar,
Mr. J. Biswal, Mr. S. Swain, Mr. Charvi, Mr. S. Dash
Mr. Sarojakanta Samal, Advocate, Mr. G. Samal,
Mr. A. K. Tripathy,
In W.A. No.3212 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Subodh Kumar Pattanaik & Ors. .... Respondents
Mr. Umakant Sahoo, Advocate, Mr. P. Panigrahi,
Mr. H. Dash,
In W.A. No.3215 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Narayan Mahalik & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate, Mr. S. Pradhan,
Mr. D. K. Mahalik
In W.A. No.3216 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Suryakanti Mahakud & Ors. .... Respondents
Mr. Krishna Chandra Sahu, Advocate, Mr. S. Pradhan,
Mr. D. K. Mahalik
In W.A. No.3468 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Gadadhar Surujal & Ors. .... Respondents
Page 6 of 20
Mr. Krishna Chandra Sahu, Advocate, Mr. S. Pradhan,
Mr. D. K. Mahalik, Mr. A. K. Mishra
In W.A. No.3469 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Chinmaya Kumar Samal & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3470 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Rakesh Kumar Behera & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3472 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Rosalin Swain & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3474 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Rajib Kumar Dagar & Ors. .... Respondents
Mr. Nihal Rath, S. J. Prakash, Advocate
Page 7 of 20
In W.A. No.3479 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Dhyanaranjan Sahoo & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3490 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Sanyasi Behera & Ors. .... Respondents
Mr. Pratyasish Mohanty, Advocate, Mr. M. Jena,
Mr. J. Mohanty
In W.A. No.3491 of 2024
State of Odisha & Ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Dhirendra Kumar Biswal & Ors. .... Respondents
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.3492 of 2024
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Maheswar Pati & Ors. ... Respondents
.
Mr. Saroj Kanta Samal, Advocate, Mr. G. Samal,
Mr. A. Tripathy
Page 8 of 20
In W.A. No.3494 of 2024
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Monalisa Nayak & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.68 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Bidyutlata Sahu & Ors. ... Respondents
.
Mr. Umakanta Sahoo, Advocate, Mr. P. Panigrahi
Mr. H. K. Dash
In W.A. No.70 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Ranjukta Nayak & Anr. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik, Mr. A. K. Mishra
In W.A. No.72 of 2025
State of Odisha & Ors. ... Appellants
.
Page 9 of 20
Mr. S. B. Mohanty, AGA
-Versus-
Sachin Kumar Agrawal & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.73 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Kamini Sahu & Anr. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate, Mr. S. Pradhan,
Mr. D. K. Mahalik, Mr. A. K. Mishra
In W.A. No.75 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Saroja Kumari Sahu & Ors. ... Respondents
.
Mrs. Pami Rath, Sr. Advocate
Along with
Mr. P. Mohanty, Advocate
Mr. M. Jena, Mr. J. Mohanty
In W.A. No.82 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Page 10 of 20
Surendra Kumar Sahoo & Ors. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahallik
In W.A. No.83 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Sujit Kumar Nayak & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.84 of 2025
State of Odisha & ors. .... Appellants
Mr. S. B. Mohanty, AGA
-Versus-
Manoj Kumar .... Respondents
Acharya & Ors.
Mr. Krishna Chandra Sahu, Advocate,
Mr. S. Pradhan
Mr. D. K. Mahalik
In W.A. No.100 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Chinmay Kumar Sahoo & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Page 11 of 20
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.135 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Pradyumna Kumar Nayak & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.140 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Sasmita Santy & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.143 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Bibhuti Ranjan Sahoo & Ors. ... Respondents
Page 12 of 20
.
Mr. Krishna Chandra Sahu, Advocate,
Mr. S. Pradhan, Mr. D. K. Mahalik, Mr. P. D. Acharya
In W.A. No.146 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Bibhuti Bhusan Dehury & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.147 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Bikash Ranjan Samal & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.152 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Sasmita Sahoo & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Page 13 of 20
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.153 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Saroj Kumar Panda & Ors. ... Respondents
.
Mr. Umakant Sahoo, Advocate,
Mr. P. Panigrahi, Mr. H. K. Dash
In W.A. No.156 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Tirthabasi Purohit & Ors. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik, Mr. R. P. Sahoo
In W.A. No.160 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Binod Kumar Mahanta & Ors. ... Respondents
.
Mr. Umakant Sahoo, Advocate
Mr. P. Panigrahi, Mr. H. K. Dash
In W.A. No.164 of 2025
State of Odisha & Ors. ... Appellants
Page 14 of 20
.
Mr. S. B. Mohanty, AGA
-Versus-
Janmejaya Pattanaik & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with
Mr. Subhadutta Routray, Advocate
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.165 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Sushil Kumar Sahu & Anr. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik, Mr. R. P. Sahoo
In W.A. No.167 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Pratap Chandra Mahanta & Ors. ... Respondents
.
Mr. Umakant Sahoo, Advocate
Mr. P. Panigrahi, Mr. H. K. Dash
In W.A. No.197 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
Page 15 of 20
-Versus-
Gayatri Barik & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.223 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Nrusingha Prasad Adhikari & Ors. ... Respondents
.
Mr. Krishan Chandra Sahu, Advocate
Mr. S. Pradhan, Mr. D. K. Mahalik
In W.A. No.231 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Amresh Kumar Khamari & Ors. ... Respondents
.
Mr. Umakant Sahoo, Advocate, Mr. P. Panigrahi,
Mr. H. K. Dash
In W.A. No.298 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Page 16 of 20
Ranjan Kumar Prusty & Ors. ... Respondents
.
Mr. Umakant Sahoo, Advocate, Mr. P. Panigrahi
Mr. H. K. Das
In W.A. No.300 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Ranjan Kumar Bhuyan & Ors. ... Respondents
.
Mr. Krishna Chandra Sahu, Advocate,
Mr. S. Pradhan, Mr. D. K. Mahalik, Mr. A. K. Mishra
In W.A. No.301 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Itishree Mohapatra & Anr. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.302 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Sanjay Kumar Mahanta & Anr. ... Respondents
Page 17 of 20
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.313 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Samata Swain & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.375 of 2025
State of Odisha & Anr. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Kshetra Mohan Samantaray & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.378 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Chandan Kumar Meher & Ors. ... Respondents
Page 18 of 20
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.383 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Bijaya Kumar Rout & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.392 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Baidhar Behera & Ors. ... Respondents
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
In W.A. No.428 of 2025
State of Odisha & Ors. ... Appellants
.
Mr. S. B. Mohanty, AGA
-Versus-
Pragyasini Sahu & Ors. ... Respondents
Page 19 of 20
.
Mr. Budhadeb Routray, Sr. Advocate
Along with Mr. Subhadutta Routray,
Mr. S. Sekhar, Mr. J. Biswal, Mr. M. Panda
CORAM:
JUSTICE KRISHNA S. DIXIT
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 07.05.2026
The subject matter of these Writ Appeals is substantially similar to the one dealt with by a Coordinate Bench of this Court in Writ Appeal No.1323 of 2023 (State of Orissa v. Chhabindra Kumar Samal) disposed off on 02.07.2025 in the light of the decision of the Apex Court in SLP(C) No.13077 of 2020 between State of Orissa v. Amit Kumar Mishra, decided on 12.01.2021. There is not much dispute on this position.
In the above circumstances, these Writ Appeals fail and are accordingly disposed off with a direction to implement the impugned orders of the learned Single Judge within an outer limit of three months and without giving any scope for contempt proceedings.
(Krishna S. Dixit) Judge
Digitally Signed (Chittaranjan Dash)
Designation: Jr. Stenographer Judge Reason: Authentication Location: HIgh Court of Orissa, Cuttack Date: 08-May-2026Sumitra 10:54:15
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!