Saratabala Mohanty & vs Hrushikesh Sharma
2026 Latest Caselaw 3032 Ori

Citation : 2026 Latest Caselaw 3032 Ori
Judgement Date : 30 March, 2026

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Orissa High Court

Saratabala Mohanty & vs Hrushikesh Sharma on 30 March, 2026

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      RSA No.65 of 2022 and RSA No.71 of 2022
                            Saratabala Mohanty &          .....               Appellants
                            Others
                                                                              Represented By Adv. -
                                                                              Bibekananda Bhuyan, S.S
                                                                              Bhuyan, D.Swain,S.Sahoo,S.N
                                                                              Patra

                                                               -Versus-
                            Hrushikesh Sharma                         .....                  Respondent
                                                                                  Represented By Adv. -
                                                                                  Bansidhar Baug(Sr.Adv.),
                                                                                  M/S Suvashis Pattanaik,
                                                                                  B Baiv, A Pattnaik

                                                        CORAM:
                                          MR. JUSTICE ANANDA CHANDRA BEHERA

                                                              ORDER

30.03.2026 Order No.

10. 1. This matter is taken up through hybrid mode.

2. The learned counsels for both the sides are present.

3. As per the submissions of the learned counsels of both the sides, this 2nd appeal be listed two weeks after.

4. Interim order which was continuing till today, the same shall continue till the next date.

(ANANDA CHANDRA BEHERA) Judge

Nitu

Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 30-Mar-2026 15:13:00