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Ramchandra Behera & Others vs Tilotama Behera & Others
2026 Latest Caselaw 3004 Ori

Citation : 2026 Latest Caselaw 3004 Ori
Judgement Date : 30 March, 2026

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Orissa High Court

Ramchandra Behera & Others vs Tilotama Behera & Others on 30 March, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No.225 of 2017
                           Ramchandra Behera & Others      .....  Appellants
                                                                              Represented By Adv. -
                                                                              M/S.Soumya Mishra

                                                    -Versus-
                           Tilotama Behera & Others       .....                       Respondents
                                                                           Represented By Adv. -
                                                                           M/S Debakanta Mohanty,
                                                                           T.R. Mohanty, D.
                                                                           Vardwaj, Sumitra
                                                                           Mohanty, S. Mohanty

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                           ORDER

30.03.2026 Order No.

27. 1. This matter is taken up through hybrid mode.

2. The learned counsel for the appellant sought for an adjournment.

3. Therefore, this 2nd appeal be listed four weeks after.

4. Interim order which was continuing till today, the same shall continue till the next date.

(ANANDA CHANDRA BEHERA) Judge

Nitu

Designation: Personal Assistant

 
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