Bijaya Mallik & Ors vs Panchanan Nayak
2026 Latest Caselaw 2969 Ori

Citation : 2026 Latest Caselaw 2969 Ori
Judgement Date : 26 March, 2026

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Orissa High Court

Bijaya Mallik & Ors vs Panchanan Nayak on 26 March, 2026

Bench: Sanjeeb K Panigrahi, Gourishankar Satapathy

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CONTC No.7835 of 2024

                                      Bijaya Mallik & Ors.                  ....                 Petitioner(s)

                                                                                                      None
                                                               -versus-
                                      Panchanan Nayak, Tahasildar,
                                      Pattamundai, Kendrapara         ....                 Contemnor (s)/
                                                                                       Opposite Party(s)

                                                                                 Ms. Sarita Moharana, ASC
                                               CORAM:
                                               DR. JUSTICE SANJEEB K PANIGRAHI
                                               JUSTICE GOURISHANKAR SATAPATHY

                                                                   ORDER

Order No. 26.03.2026

02.

1. This matter is taken up through hybrid arrangement.

2. None appears for the Petitioners at the time of call.

3. List this matter after four weeks.

( Dr. Sanjeeb K Panigrahi) Judge

( G. Satapathy) Judge

Designation: Senior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 26-Mar-2026 17:50:20

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