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Suman Sekhar vs Registrar
2026 Latest Caselaw 2916 Ori

Citation : 2026 Latest Caselaw 2916 Ori
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Suman Sekhar vs Registrar on 25 March, 2026

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.14107 of 2025

                  Suman Sekhar              ....   Petitioners
                  Mahankuda & others
                                Represented by Adv.-
                                Mr. Budhadev Routray, Senior
                                Advocate

                                       -versus-

                  Registrar, Civil Courts,        .... Opp. Parties
                  Berhampur, Ganjam &
                  others
                                    Represented by Adv.-
                                    Mr.J.K. Bal, Addl. Govt.Advocate
                                    (For O.P. Nos.1 & 3) and
                                    Mr. Purna Chandra Das,
                                    Advocate (for O.P. No.2)

                               CORAM:
            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                AND
            HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                   ORDER
Order No.                       25.03.2026
                               (Hybrid mode)
   08.       1.       Heard Mr. Budhadev Routray, learned Senior

Advocate appearing for the petitioners, Mr. J.K. Bal, learned Additional Government Advocate appearing for the opposite party Nos.1 and 3 and Mr. Purna Chandra Das, learned counsel appearing for the opposite party no.2.

2. It is submitted that the affidavit on behalf of the opposite party no.2 shall be filed on or before

20.04.2026. On filing of the affidavit by the opposite party no.2, the petitioners shall file their rejoinder on or before 30.04.2026.

3. List this matter on 08.05.2026 along with W.P.(C) No.20007 of 2025 and W.P.(C) No.20149 of 2025.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 25-Mar-2026 20:11:25

 
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