Citation : 2026 Latest Caselaw 2811 Ori
Judgement Date : 24 March, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) Nos. 30249, 29081, 29240, 29242, 29287, 29302,
29305, 29320, 29504, 29510, 29534, 29544, 29592, 29593 &
29774 of 2024
In W.P.(C) No.30249 of 2024
Sulava Singh .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29081 of 2024
Rina Nayak .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29240 of 2024
Santosh Bahadur .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29242 of 2024
Santoshini Nayak .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29287 of 2024
Sunita Bahadur .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK Page 1 of 3
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 24-Mar-2026 18:31:37
In W.P.(C) No.29302 of 2024
Dali Bahadur .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29305 of 2024
Sumita Sunar .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29320 of 2024
Sunteli Bahadur .... Petitioner
Dr. B.K. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29504 of 2024
Narayan Kumar Nayak .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29510 of 2024
Jayanta Kumar Nayak .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29534 of 2024
Asish Barik .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK Page 2 of 3
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 24-Mar-2026 18:31:37
In W.P.(C) No.29544 of 2024
Naria Bahadur .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29592 of 2024
Govinda Chandra Nayak .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29593 of 2024
Gitanjali Barik .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
In W.P.(C) No.29774 of 2024
Harke Bahadur .... Petitioner
Mr. A. Mishra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. Tripathy, A.G.A.
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
24.03.2026 Order No.
06. 1. List all the matters on 6th May 2026, as prayed by both the parties.
2. The interim order dated 15.04.2025 passed in W.P.(C) No.30249 of 2024 shall continue till 6th May 2026.
( B.P. Routray) Judge B.K.Barik
Location: High Court of Orissa, Cuttack Date: 24-Mar-2026 18:31:37
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