Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Baidyanath Majhi And Another vs State Of Odisha (Vigilance)
2026 Latest Caselaw 2726 Ori

Citation : 2026 Latest Caselaw 2726 Ori
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Baidyanath Majhi And Another vs State Of Odisha (Vigilance) on 20 March, 2026

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No. 13 of 2017

         Baidyanath Majhi and another                    .....                          Appellant
                                                                          Ms. A. K. Dei, Advocate
                                                       -versus-
         State of Odisha (Vigilance)                      .....                       Respondent
                                                                          Mr. Niranjan Moharana,
                                                                              Additional Standing
                                                                              Counsel(Vigilance)
                                                CRLA No. 52 of 2017
         Chandra Sekhar Panda                           .....                           Appellant
                                                                                            None
                                                       -versus-
         State of Odisha (Vigilance)                    .....                           Respondent
                                                                           Mr. Niranjan Moharana,
                                                           Additional Standing Counsel (Vigilance)

                            CORAM:
                                  HON'BLE MISS JUSTICE SAVITRI RATHO
                                                ORDER

20.03.2026 Order No. (Through hybrid Mode)

28.

1. Mr. N. Moharana, learned Additional Standing Counsel for Vigilance prays for a short adjournment to make his submission.

2. List this case on 26.03.2026 for further hearing along with CRLA No. 52 of 2017.

(Savitri Ratho) Judge Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI

Location: Orissa High Court, Cuttack Date: 20-Mar-2026 20:35:42

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter