) Puspanjali Mohapatra vs ) Santi Priya Jena ..... Opposite ...
2026 Latest Caselaw 2666 Ori

Orissa High Court

) Puspanjali Mohapatra vs ) Santi Priya Jena ..... Opposite ... on 19 March, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CMP No.8 of 2026
                               1) Puspanjali Mohapatra          .....  Petitioners
                               2) Smitanjali Mohapatra                           Represented by Adv. -
                                                                                 Ashok Kumar Sahoo

                                                               -versus-
                               1) santi priya jena                     .....          Opposite Parties
                               2) debasis mohapatra                              Represented by Adv. -
                                                                                 m/s Amit Prasad Bose,
                                                                                 Sr. Adv.
                                                                                 Gourav Dash,

                                                                                 Tapas Kumar Jena

                                                      CORAM:
                                       MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                              ORDER

19.03.2026 Order No.

04. 1. This matter is taken up through Hybrid mode.

2. List this matter next week as prayed for by the learned counsel for the Petitioners.

3. Interim order passed earlier shall continue till the next date.

( Aditya Kumar Mohapatra ) Judge

Sisir

Designation: Personal Assistant