Ratikanta Rout vs Joint Director
2026 Latest Caselaw 2606 Ori

Citation : 2026 Latest Caselaw 2606 Ori
Judgement Date : 18 March, 2026

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Orissa High Court

Ratikanta Rout vs Joint Director on 18 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRLMC No.722 of 2026

                                           Ratikanta Rout                 ....              Petitioner(s)

                                                                           Mr. Yasobanta Das, Sr. Adv.
                                                                          Mr. Satya Ranjan Mulia, Adv.
                                                                     -versus-
                                           Joint Director,
                                           Enforcement Directorate,
                                           Bhubaneswar                    ....         Opposite Party(s)

                                                              Mr. Rajat Kumar Panda, Retainer Counsel,
                                                                               Enforcement Directorate

                                                  CORAM:
                                                  HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                       ORDER

Order No. 18.03.2026

1. This matter is taken up through hybrid arrangement

2. Mr. Panda, learned Retainer Counsel for the Opposite

Party, prays for time to obtain instructions and to file a reply

in the matter.

3. List this matter on 8th April, 2026.

Designation: Senior Stenographer

(Dr. Sanjeeb K Panigrahi) Judge

Sipun