Abdul Jabar @ Zabar vs Abdul Rafiq And Others ..... Opposite ...
2026 Latest Caselaw 2586 Ori

Orissa High Court

Abdul Jabar @ Zabar vs Abdul Rafiq And Others ..... Opposite ... on 18 March, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CMP No.1624 of 2025
                   Abdul Jabar @ Zabar            .....     Petitioner
                                                                               Represented by Adv. -
                                                                               Upendra Kumar Samal

                                                               -versus-
                   Abdul Rafiq and others                             .....         Opposite Parties
                                                                               Represented by Adv. -
                                                                               Uma Charan Mishra,
                                                                               Ashutosh Mishra, J.K.
                                                                               Mohapatra, S. Dash, S.
                                                                               Attiullah,

                                          CORAM:
                            THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                        MOHAPATRA

                                                               ORDER

18.03.2026 Order No.

04. 1. This matter is taken up through Hybrid mode.

2. List this matter in the next week indicating the name of Mr. Maheswar Mohanty as counsel for the Opposite Party Nos.2 & 4.

3. Interim order passed earlier shall continue till the next date.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Signed by: SANTANU KUMAR ROUT Page 1 of 1.

Location: High Court of Orissa, Cuttack Date: 23-Mar-2026 11:07:45