The Manager-Cum-Executive vs Ombudsman-Ii (Elec) & Opposite Parties
2026 Latest Caselaw 2400 Ori

Orissa High Court

The Manager-Cum-Executive vs Ombudsman-Ii (Elec) & Opposite Parties on 14 March, 2026

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.13928 of 2012

                    The Manager-cum-Executive                                  Petitioners
                    Engineer (Electrical) NESCO,                     ...
                    Bhadrak & Another
                                                                   Mr. S.C. Dash, Advocate
                                        -versus-
                    Ombudsman-II (Elec) &              Opposite Parties
                    Another                        ...
                                   Mr.F.R. Mohapatra, Advocate (OP No.2)

                                                     CORAM:
                                              JUSTICE G. SATAPATHY

                                                     ORDER(ORAL)

14.03.2026 Order No.

09. 1. This record is put up today in the 1st National Lok Adalat, 2026.

2. Mr. S.C. Dash, learned counsel for the petitioners is present, but Mr. F.R. Mohapatra, learned counsel for OP No.2 apprises that the matter cannot be settled in the Lok Adalat. Neither of the parties is present.

3. In the aforesaid development, place this matter before the regular Bench for disposal in accordance with law.

(G. Satapathy, J.) st 1 National Lok Adalat

S.Sasmal

Location: High Court of Orissa Date: 16-Mar-2026 11:10:03