Sadhu @ Sadhua Behera And Another vs Anjara Khan And Another
2026 Latest Caselaw 2398 Ori

Orissa High Court

Sadhu @ Sadhua Behera And Another vs Anjara Khan And Another on 14 March, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: SENIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-Mar-2026 17:00:37


                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                             MACA No. 1075 OF 2025
                                               Sadhu @ Sadhua Behera and another ....              Appellants
                                                                                                         None
                                                                         -versus-
                                               Anjara Khan and another                   ....    Respondents
                                                                 Mr. Gopal Chandra Samantaray, Advocate


                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                                     ORDER

                   Order No.                                        14.03.2026
                        2.            1.          This matter is taken up in the 1st National Lok Adalat

through video conferencing mode.

2. None appears for the Appellants at the time of call.

3. Mr. Samantaray, learned counsel for the Insurance Company, and Mr. Malay Preetiraj Swain, Manager, the New India Assurance Co. Ltd., submit that the matter can be settled in the Lok Adalat.

4. Hence, to make an endeavour to settle the matter, the matter may be placed before the next Lok Adalat.

                                                                            K.R. Mohapatra, J
                                                                           st
            ms                                                           (1 National Lok Adalat)