Regional Forest And Environment vs State Of Odisha And Others .... Opposite ...
2026 Latest Caselaw 2254 Ori

Orissa High Court

Regional Forest And Environment vs State Of Odisha And Others .... Opposite ... on 11 March, 2026

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                W.P.(C) No. 3903 of 2026

                                           Regional Forest and Environment       ....             Petitioners
                                           Protection Action Committee and
                                           others
                                                                      Mr. Achyutananda Pattanaik, Advocate
                                                                       -versus-
                                           State of Odisha and others            ....       Opposite Parties
                                                    Mr. Debashis Tripathy, Additional Government Advocate


                                                               CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                                 AND
                                                HON'BLE MR JUSTICE MURAHARI SRI RAMAN

                                                                        ORDER

            Order No.                                                  11.03.2026
                  01.                     1.       Mr. Achyutananda Pattanaik, learned counsel appearing on

behalf of the petitioners files a memo in the Court today stating

therein that the petitioners seek permission of this Court to withdraw

the instant writ petition. The said memo is taken on record.

2. Leave is granted.

3. Accordingly, the instant writ petition is disposed of as

withdrawn.

(Harish Tandon) Chief Justice

(M.S. Raman) Designation: Senior Stenographer Reason: Authentication Judge Location: High Court of Orissa, Cuttack Date: 11-Mar-2026 18:10:04

S. Behera