Madhusmita Gochhi vs Joint Director
2026 Latest Caselaw 2193 Ori

Citation : 2026 Latest Caselaw 2193 Ori
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Madhusmita Gochhi vs Joint Director on 10 March, 2026

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                          CRLA No. 948 of 2025

Madhusmita Gochhi                .....                             Appellant

                                                 Mr. R.R. Nayak, Advocate

                                -versus-
Joint Director, Enforcement
Directorate, BBSR Sub-Zonal
Office, Nayapalli, BBSR          .....                           Respondent

                                                  Mr. Rajat Kumar Panda,
                                                   Retainer Counsel (ED)

                         CRLMC No. 949 of 2025
Siba Prasad Gochhi                .....                           Appellant

                                                 Mr. R.R. Nayak, Advocate
                                -versus-
Joint Director, Enforcement
Directorate, BBSR Sub-Zonal
Office, Nayapalli, BBSR           .....                         Respondent
                                                  Mr. Rajat Kumar Panda,
                                                   Retainer Counsel (ED)

                         CRLMC No. 950 of 2025
Rasmita Nath                      .....                             Appellant
                                                   Mr. S. S. Pati, Advocate

                                -versus-
Joint Director, Enforcement
Directorate, BBSR Sub-Zonal
Office, Nayapalli, BBSR           .....                        Respondent
                                                 Mr. Rajat Kumar Panda,
                                                  Retainer Counsel (ED)



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                                        CORAM:
                                             HON'BLE MISS JUSTICE SAVITRI RATHO

                                                                ORDER

10.03.2026 Order No. (Through hybrid mode)

1. List these cases on 17.03.2026 on which date Criminal

Appeal No. 75 of 2026 and Criminal Appeal No. 77 of 2026 are

posted.

(Savitri Ratho) Judge

Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack