Lalatendu Keshari vs Tapas Kumar Bisi .... Opposite Party(S)
2026 Latest Caselaw 2186 Ori

Orissa High Court

Lalatendu Keshari vs Tapas Kumar Bisi .... Opposite Party(S) on 10 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CONTC No.5877 of 2025
                                      Lalatendu Keshari           ....                Petitioner(s)
                                      Pradhan & Anr.
                                                               Mr. Deepak Ranjan Sundaray, Adv.
                                                               -versus-
                                      Tapas Kumar Bisi           ....          Opposite Party(s)
                                                                       Mr. Amitav Pradhan, Adv.

                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                              Order                              ORDER
                              No.                               10.03.2026

01. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the Petitioner submits that since

there is a new incumbency in the Office of the Tahasildar,

Begunia in the meantime, the Petitioner may be provided

some time to implead the new Tahasildar as a party to this

proceeding.

4. In such view of the matter, Office is directed to list this

matter on 17th March, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 10-Mar-2026 17:21:22