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Taranisen Patra vs Chanchal Rana
2026 Latest Caselaw 2182 Ori

Citation : 2026 Latest Caselaw 2182 Ori
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Taranisen Patra vs Chanchal Rana on 10 March, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CONTC No.1091 of 2026
                                      Taranisen Patra             ....                 Petitioner(s)
                                                                          Mr. Suraj Mohanty, Adv.
                                                               -versus-
                                      Chanchal Rana, I.A.S,      ....              Opposite Party(s)
                                      the Commissioner,
                                      Bhubaneswar Municipal
                                      Corporation & Anr.
                                                                             Mr. Arnav Dash, Adv.
                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                              Order                              ORDER
                              No.                               10.03.2026

01. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

03.09.2025 passed in W.P(C) No.11153 of 2025.

3. Heard.

4. At the outset, learned counsel for the Opposite

Party(s)/Contemnor(s) seeks some time to file compliance

affidavit.

5. List this matter on 24th March, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 10-Mar-2026 17:21:22

 
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