Jagadish Chandra Sahoo vs State Of Odisha
2026 Latest Caselaw 2119 Ori

Orissa High Court

Jagadish Chandra Sahoo vs State Of Odisha on 9 March, 2026

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLA No.32 of 2025
                                     Jagadish Chandra Sahoo      ....      Appellant/
                                     @ Jagadish Chandra Sahu            Petitioner
                                                    Represented by Adv.-
                                                    Mrs. C. Kasturi, Advocate

                                                                 -versus-

                                     State of Odisha                         Respondent/
                                                                              ....
                                                                              Opp. Party
                                                             Represented by Adv.-
                                                             Ms. Suvalaxmi Devi, ASC

                                             CORAM:
                          HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                              AND
                          HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                                             ORDER

  Order No.                                09.03.2026
                                          (Hybrid mode)

          09.                   1.         This is an application for bail.

2. Heard Mrs. C. Kasturi, learned counsel appearing for the appellant and Ms. Suvalaxmi Devi, learned Additional Standing Counsel appearing for the State.

3. List this matter after the ensuing summer vacation.

4. The name of Mr. Devashis Panda as learned counsel for the appellant be deleted from the cause list as well as brief.

(Manash Ranjan Pathak) Judge

Designation: Personal Assistant

(Sibo Sankar Mishra) Location: High Court of Orissa, Cuttack.

           Subhasis 18:14:16
Date: 09-Mar-2026                                                             Judge