Debasis Khatua @ Bula Khatua vs State Of Odisha .... Opposite Party
2026 Latest Caselaw 2111 Ori

Orissa High Court

Debasis Khatua @ Bula Khatua vs State Of Odisha .... Opposite Party on 9 March, 2026

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 ABLAPL No.12189 of 2025
                                  Debasis Khatua @ Bula Khatua      ....           Petitioner
                                                      M/s. P.C. Jena, Advocate & Associates
                                                              -Versus-
                                  State of Odisha                         ....     Opposite Party
                                                                            Mr. S.K. Lenka, ASC
                                                               AND
                                                 ABLAPL No.12274 of 2025
                                  Ajay Kumar Khatua                      ....           Petitioner
                                                           M/s. P.C. Jena, Advocate & Associates
                                                              -Versus-
                                  State of Odisha                         ....     Opposite Party
                                                                            Mr. S.K. Lenka, ASC
                                           CORAM:
                                           MR. JUSTICE R.K. PATTANAIK
                                                             ORDER

09.03.2026 Order No.

05. 1. Both the ABLAPLs are taken up for order.

2. On behalf of Mr. Jena, learned counsel for the petitioners, a short adjournment is requested. In view of the above, list on 23rd March, 2026 for orders.

3. Interim orders to continue till the next date of hearing.

(R.K. Pattanaik) Judge Balaram

Designation: PERSONAL ASSISTANT