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Lalit Narayan Sahoo And vs ) State Of Odisha ..... Opposite Parties
2026 Latest Caselaw 2057 Ori

Citation : 2026 Latest Caselaw 2057 Ori
Judgement Date : 7 March, 2026

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Orissa High Court

Lalit Narayan Sahoo And vs ) State Of Odisha ..... Opposite Parties on 7 March, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.5688 of 2026
                          Lalit Narayan Sahoo and          .....    Petitioners
                          another
                                                                              Represented by Adv. -
                                                                              Banshidhar Satapathy
                                                           -versus-
                          1) State Of Odisha                          .....        Opposite Parties
                          2) State Project Director, Odisha                   Represented by Adv. -
                          Samagra Sikshya Program Authority,                  Mr. G. Mohanty, SC
                          Bhubaneswar
                                              CORAM:
                                MR. JUSTICE ANANDA CHANDRA BEHERA
                                               ORDER

07.03.2026 Order No.

01. 1. This matter is taken up through hybrid mode.

2. Taking the submissions of the learned counsel for the petitioners, the learned counsel petitioners is permitted to make necessary correction to an inadvertent typographical mistake relating to the name of the petitioner no.1 in Court today from "Kumar" to "Narayan". Correction is made by the learned counsel for the petitioners.

3. Registry is directed to make necessary correction in the 1st page of the order-sheet so far as the name of the petitioner no.1 is concerned.

3. Heard learned counsels of both the sides.

4. Hearing is concluded and judgment is reserved.

Signed by: JAGABANDHU BEHERA ( ANANDA CHANDRA BEHERA) Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Judge Date: 07-Mar-2026 15:06:48 Jagabandhu

 
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