Trinath Panda And Others vs State Of Odisha And Others .... Opposite ...
2026 Latest Caselaw 2054 Ori

Citation : 2026 Latest Caselaw 2054 Ori
Judgement Date : 7 March, 2026

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Orissa High Court

Trinath Panda And Others vs State Of Odisha And Others .... Opposite ... on 7 March, 2026

Author: B. P. Routray

Bench: B. P. Routray

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.4195 of 2026
                                 Trinath Panda and others               ....          Petitioners
                                                                     Mr. L. Pradhan, Advocate
                                                            -versus-
                                 State of Odisha and others             .... Opposite Parties
                                                                       Mr. G. Tripathy, A.G.A.
                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                                          ORDER

07.03.2026 Order No.

01. 1. Heard Mr. L. Pradhan, learned counsel for the Petitioners and Mr. G. Tripathy, learned Additional Government Advocate for State-Opposite Parties.

2. It is submitted on behalf of the Petitioners that the Addl. Tahasildar is proceeding against them for eviction without granting any opportunity of hearing.

3. Accordingly, the writ petition is disposed of at the stage of admission with a direction to the Addl. Tahasildar, Tumudibandha Tahasil, Tumudibandha, Dist.-Kondhmal (Opposite Party No.3) to grant due opportunity of hearing to the Petitioners and take decision, in accordance with law, within a period of six weeks from the date of receipt of certified copy of this order along with a copy of the writ petition. Till such decision is taken by Opposite Party No.3, the Petitioners may not be evicted from the case land.

4. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge B.K. Barik

Signed by: BASANTA KUMAR BARIK

Location: High Court of Orissa, Cuttack Date: 07-Mar-2026 12:21:31