Maheswar Moharana vs Pradipta Kumar Das ..... Opposite ...
2026 Latest Caselaw 686 Ori

Orissa High Court

Maheswar Moharana vs Pradipta Kumar Das ..... Opposite ... on 27 January, 2026

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRP No.6 of 2024
                                  Maheswar Moharana             .....     Petitioner
                                                                                    Represented by Adv. -
                                                                                    Shilpi Sidhanta
                                                                                    Mohapatra

                                                                  -versus-
                                  Pradipta Kumar Das                      .....         Opposite Parties
                                                                                   Represented by Adv. -
                                                                                   M/s Soumya Mishra, S.
                                                                                   Rout, E. Agarwal, G.n.
                                                                                   Parida, R. Santuka, O.
                                                                                   Panda

                                                             CORAM:
                                               MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                  ORDER

27.01.2026 Order No.

12. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sipra

Location: High Court of Orissa, Cuttack Date: 27-Jan-2026 15:35:29 Page 1 of 1.