Ramakanta Behera vs Surendranath Panigrahi ..... Opp. ...
2026 Latest Caselaw 65 Ori

Citation : 2026 Latest Caselaw 65 Ori
Judgement Date : 6 January, 2026

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Orissa High Court

Ramakanta Behera vs Surendranath Panigrahi ..... Opp. ... on 6 January, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                             CRLMC No.5638 of 2025
            Ramakanta Behera              .....     Petitioner
                                                              Represented by Adv. -
                                                              Niranjan Lenka

                                          -versus-
            Surendranath Panigrahi                    .....             Opp. Party
                                                              Represented by Adv. -

                                CORAM:
                  THE HON'BLE MR. JUSTICE ADITYA KUMAR
                              MOHAPATRA

                                          ORDER

06.01.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. Issue notice to the Opposite Party by Speed Post with A.D fixing a short returnable date. Requisites be filed within three working days.

4. List this matter in the week commencing 16.02.2026.

5. Heard.

6. Notice as above.

7. Accept one set of process fee.

8. As an interim measure, it is directed that further proceeding in 1.C.C Case No.515 of 2016 shall continue, however, no final

judgment shall be delivered without the leave of this Court.

Issue urgent certified copy of this order as per Rules.

( A.K. Mohapatra ) Judge Anil