Mohammad Furkan vs Sakina Bibi
2026 Latest Caselaw 628 Ori

Orissa High Court

Mohammad Furkan vs Sakina Bibi on 22 January, 2026

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               MATA No.347 of 2023
                                      Mohammad Furkan        ....   Appellant

                                                            Represented by Adv.-
                                                            Mr. Durga Prasad Pradhan,
                                                            Advocate

                                                                -versus-

                                      Sakina Bibi                             ....   Respondent

                                                            Represented by Adv.-
                                                            Sk. Zafarulla, Advocate

                                                CORAM:
                           HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                                AND
                           HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                                                ORDER

  Order No.                                  22.01.2026
                                            (Hybrid mode)

08. 1. Heard Mr. Durga Prasad Pradhan, learned counsel appearing for the appellant and Sk. Zafarulla, learned counsel appearing for the respondent.

2. List this matter on 25.02.2026.

3. On the next date, both learned counsel for the parties shall file their written note of submissions along with the relevant judgments on the issue involved in the present appeal.

(Manash Ranjan Pathak) Judge

Designation: Personal Assistant

(Sibo Sankar Mishra) Location: High Court of Orissa, Cuttack.

Subhasis Date: 23-Jan-2026 09:48:52 Judge