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Gorachand Mangaraj vs Ananta Narayan Jena
2026 Latest Caselaw 533 Ori

Citation : 2026 Latest Caselaw 533 Ori
Judgement Date : 20 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Gorachand Mangaraj vs Ananta Narayan Jena on 20 January, 2026

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                   ELPET No.11 of 2024
Gorachand Mangaraj              .....    Petitioner
                                               Represented by Adv. -
                                               Bidyadhar Mishra, Sr.
                                               Advocate assisted by
                                               Mr. T.K. Biswal,
                                               Advocate
                             -versus-
Ananta Narayan Jena                 .....               Respondent
                                             Represented by Adv. -
                                             Mr. Susanta Kumar
                                             Dash(Sr. Advocate)
                                             assisted by Mr. A.K.
                                             Otta, Advocate
                     CORAM:
       MR. JUSTICE ANANDA CHANDRA BEHERA

                            ORDER

20.01.2026

(Arising out of ELPET No.11 of 2024) Order No.

32. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

(Arising out of ELPET No.11 of 2024)

33. 1. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

(Arising out of ELPET No.11 of 2024)

34. 1. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

(Arising out of ELPET No.11 of 2024)

35. 1. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

36. 1. Necessary orders shall be passed on the basis of the orders passed in I.A. Nos.142. 143, 144 and 145 of 2025.

( ANANDA CHANDRA BEHERA) Judge

Jagabandhu

Designation: Personal Assistant

 
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