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Niranjan Pattanaik vs Satyabrata Sahu
2026 Latest Caselaw 418 Ori

Citation : 2026 Latest Caselaw 418 Ori
Judgement Date : 16 January, 2026

[Cites 1, Cited by 0]

Orissa High Court

Niranjan Pattanaik vs Satyabrata Sahu on 16 January, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CONTC No.373 of 2024
                    Niranjan Pattanaik            .....      Petitioner
                                                                        Represented by Adv. -
                                                                        M/s.b.b.biswal, sanjib
                                                                        Mohanty

                                                -versus-
                    Satyabrata Sahu, I.A.S. & Ors.       .....                  Opposite Parties
                                                                            Represented by Adv. -
                                                                            D.K. Sahu, A.G.A.

                                                                            M/s Sudhir Kumar
                                                                            Patra, Standing Counsel
                                                                            for A.G., Odisha

                                              CORAM:
                                THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                            MOHAPATRA
                                               ORDER

16.01.2026 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. It is stated by learned counsel for the Petitioner that present case is covered by the judgment of the Hon'ble Supreme Court delivered in State of Odisha vs. Sudhansu Sekhar Jena.

4. Learned counsel for the Contemnors sought for some time to obtain instruction.

5. List this matter on 20.02.2026.

( A.K. Mohapatra) Judge Anil

Designation: Junior Stenographer Page 1 of 1.

Location: High Court of Orissa Date: 19-Jan-2026 19:20:49

 
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