Yudhistira Behera vs Deoranjan Kumar Singh
2026 Latest Caselaw 411 Ori

Citation : 2026 Latest Caselaw 411 Ori
Judgement Date : 16 January, 2026

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Orissa High Court

Yudhistira Behera vs Deoranjan Kumar Singh on 16 January, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CONTC No.100 of 2026
                    Yudhistira Behera             .....      Petitioner
                                                                            Represented by Adv. -
                                                                            Sanjib Mohanty

                                              -versus-
                    Deoranjan Kumar Singh, IAS       .....                     Opposite Parties/
                    & Ors.                                                         Contemnors
                                                                         Represented by Adv. -
                                                                         S.Sahoo, A.G.A.

                                              CORAM:
                                THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                            MOHAPATRA

                                                       ORDER

16.01.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. It is stated by learned counsel for the Petitioner that present case is covered by the judgment of the Hon'ble Supreme Court delivered in State of Odisha vs. Sudhansu Sekhar Jena.

4. Learned counsel for the Contemnors sought for some time to obtain instruction.

5. List this matter on 20.02.2026.

( A.K. Mohapatra) Judge Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 19-Jan-2026 19:20:48