Ranjan Kumar Mohapatra vs Commissioner Of Endowment
2026 Latest Caselaw 361 Ori

Orissa High Court

Ranjan Kumar Mohapatra vs Commissioner Of Endowment on 15 January, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.34854 of 2025

                 Ranjan Kumar Mohapatra                  ....        Petitioner
                                     Mr. K.C. Rajguru Mohapatra, Advocate

                                          -versus-
                 Commissioner of Endowment, Odisha    ....    Opp. Parties
                 & others
                                             Mr. Manmaya Kumar Dash,
                                             Additional Standing Counsel
                                         Mr. Amit Kumar Nath, Advocate

                          CORAM:
                          JUSTICE K.R. MOHAPATRA
                          JUSTICE SANJAY KUMAR MISHRA

                                      ORDER

Order No.                            15.01.2026

  02.       1.      This matter is taken up through hybrid mode.

2. Petitioner in this writ petition seeks to assail the judgment dated 17th February, 2025 passed by learned Commissioner of Endowments, Odisha, Bhubaneswar in O.A. No.60 of 2022 initiated under Section 25 of the Orissa Hindu Religious Endowment Act, 1951.

3. Mr. Mohapatra, learned Counsel for the Petitioner submits that certain documents could not be filed. Likewise, relevant pleadings could not be taken in the writ petition. He, therefore, prays for withdrawal of the writ petition seeking liberty to file a fresh one with better particulars within a period of one week hence. A Memo in support of his submission, is filed, which is at Flag-20.

4. This Court without expressing any opinion on the merit of the case of the Petitioner, allows the prayer for withdrawal of the writ petition with a liberty to the Petitioner to file a fresh writ petition by 22nd January, 2026 with better particulars.

(K.R. Mohapatra) Judge

(S.K. Mishra) Judge Prasant

Signed by: PRASANT KUMAR PRADHAN

Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 15-Jan-2026 20:16:12