Sarat Chandra Panda vs Rajat Kumar Mohanty & Others ..... ...
2026 Latest Caselaw 979 Ori

Orissa High Court

Sarat Chandra Panda vs Rajat Kumar Mohanty & Others ..... ... on 4 February, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 CMP No.1706 of 2025
                             Sarat Chandra Panda             .....       Petitioner
                                                                                Represented by Adv. -
                                                                                Mr. Samir Kumar
                                                                                Mishra, Senior Advocate

                                                        -versus-
                             Rajat Kumar Mohanty & others       .....                 Opposite Parties
                                                                               Represented by Adv. -

                                                                               M/s Chittaranjan Nanda,
                                                                               Nila Madhab Praharaj.

                                                                               (For O.P. No.2 & 3)

                                                  CORAM:
                             THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                            ORDER

04.02.2026 Order No.

04. 1. This matter is taken up through Hybrid mode.

2. As requested by Mr. S.K. Mishra, learned Senior counsel appearing for the Petitioner, list this matter in the week commencing 16th February, 2026.

3. Interim order passed earlier shall continue till the next date.

(Aditya Kumar Mohapatra ) Judge Debasis/Suchitra