Srikant Naik vs State Of Odisha ....... Opposite ...
2026 Latest Caselaw 866 Ori

Orissa High Court

Srikant Naik vs State Of Odisha ....... Opposite ... on 2 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRLMC No. 45 of 2026
                              Srikant Naik                                    ........   Petitioner(s)
                                                                             Mr. Akansh Acharya, Adv.
                                                           -Versus-

                             State of Odisha                                ....... Opposite Party(s)
                                                                             Ms. Gayatri Patra, ASC
                                      CORAM:
                                      DR. JUSTICE SANJEEB K PANIGRAHI
                                                      ORDER

02.02.2026 Order No.

02.

1. This matter is taken up through hybrid arrangement.

2. This application under Section 482 Cr.P.C. has been filed by the

Petitioner with the following prayer:

"It is therefore humbly prayed that this Hon'ble Court may graciously be pleased to allow this application U/s. 482 of Cr.P.C. and set-aside the order dated 23.02.2024 passed in Criminal Revision No. 13 of 2023 by the learned Addl, Sessions Judge, Angul;

And further allow the petitioner's application U/s. 457 of Cr.P.C. and direct the 10 for interim release of Mahindra Pick-up Van bearing Regd. No. 0D-19W-1142, Chassis No. MA1ZU2TNKN1M18520 and Engine No. TNN1M28445; And further pass any order(s)/direction(s) as this Hon'ble Court may deem fit and proper;"

3. Heard.

4. Issue notice.

5. Learned counsel for the State waives of notice on behalf of the

Opposite Party. Let an extra copy of the CRLMC be served on her

in order to enable her to file reply.

6. List this matter on 24th February, 2026.

( Dr. Sanjeeb K Panigrahi) Judge

Murmu