Citation : 2026 Latest Caselaw 1732 Ori
Judgement Date : 24 February, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 8349 of 2022
Sri Sri Sri Gopalji Mahaprabhu Bije, .... Petitioner
Berhampur Town, Ganjam
Dr. Kedar Nath Tripathy, Advocate
-versus-
State of Odisha and Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Mr. Ramakant Mohanty, Senior Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 22504 of 2025
T. Naga Bhusan Shroff & Others .... Petitioners
Mr. Priyadarshi Swagat Palai, Advocate
-versus-
State of Odisha and Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 15458 of 2022
S. Lakshmi & Others .... Petitioners
Mr. Ramakant Mohanty, Senior Advocate
-versus-
Sri Gopaljee Mahaprabhu, Berhampur .... Opp. Parties
and Others
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 1 of 8
W.P.(C) No. 15460 of 2022
S. Lakshmi & Others .... Petitioners
Mr. Ramakant Mohanty, Senior Advocate
-versus-
Sri Gopaljee Mahaprabhu, Berhampur .... Opp. Parties
and Others
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 17502 of 2022
Sushila Kumari Devi @ Sushila Mishra .... Petitioner
Mr. D.K. Rath, Advocate
-versus-
Sri Sri Sri Gopalji Mahaprabhu Bije, .... Opp. Parties
Berhampur Town, Ganjam & Others
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 37030 of 2022
Arun Kumar Pattnaik .... Petitioner
Mr. S.S.K. Nayak, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 2 of 8
W.P.(C) No. 2428 of 2023
Dr. Bibhukesh Panigrahi & Others .... Petitioners
Mr. Jagannath Bhuyan, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 3118 of 2023
Binaya Kumar Panigrahi & Another .... Petitioners
Mr. Sibanarayan Biswal, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 3120 of 2023
Dr. Uma Shankar Mishra .... Petitioner
Mr. Sibanarayan Biswal, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 3 of 8
W.P.(C) No. 3404 of 2023
Lalatendu Samanta .... Petitioner
Mr. Sibanarayan Biswal, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 3406 of 2023
Kamal Kumari Deo .... Petitioner
Mr. Sibanarayan Biswal, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 5936 of 2023
S. Mrutyunjaya Patra .... Petitioner
Ms. Pallavi Mohanty, Advocate
on behalf of Mr. P. Das, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 4 of 8
W.P.(C) No. 5937 of 2023
B. Vanajakshi .... Petitioner
Ms. Pallavi Mohanty, Advocate
on behalf of Mr. P. Das, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 5939 of 2023
Smt. Kumari Panda .... Petitioner
Ms. Pallavi Mohanty, Advocate
on behalf of Mr. P. Das, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 5940 of 2023
Budunkaila Nageswar Rao Subudhi .... Petitioner
Ms. Pallavi Mohanty, Advocate
on behalf of Mr. P. Das, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 5 of 8
W.P.(C) No. 5942 of 2023
S. Laxmi Bai Patra .... Petitioner
Ms. Pallavi Mohanty, Advocate
on behalf of Mr. P. Das, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 19446 of 2023
Smt. Manasi Devi Mishra @ Manasi .... Petitioner
Mishra
Mr. Sibanarayan Biswal, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 22479 of 2025
Rita Dash & Others .... Petitioners
Mr. Priyadarshi Swagat Palai, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 6 of 8
W.P.(C) No. 22501 of 2025
Kamalakanta Panigrahy & Another .... Petitioners
Mr. Priyadarshi Swagat Palai, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 22851 of 2025
Bhaskar Chandra Panigrahi .... Petitioner
Mr. Priyadarshi Swagat Palai, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
W.P.(C) No. 23167 of 2025
Deba Dullabha Sahu .... Petitioner
Mr. Priyadarshi Swagat Palai, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
Ms. Pratyusha Naidu, Advocate
(for Commissioner of Endowments)
Page 7 of 8
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 24.02.2026
11. 1. These matters are taken up through hybrid mode.
2. Dr. Kedar Nath Tripathy, learned counsel for the Petitioner in W.P.(C) No. 8349 of 2022 at the outset submitted that this writ petition may be considered as the lead case among the batch of the writ petitions.
3. Learned counsel for the parties in the other writ petitions submit that the W.P.(C) No. 8349 of 2022 should be adjudicated as the lead case.
4. Hence, it is taken up for adjudication.
5. In course of argument, Dr. Tripathy, learned counsel for the Petitioner prays for an adjournment for further preparation.
6. Hence, these matters stand adjourned to be listed on 15th April, 2026.
7. Interim order, wherever it is operating shall continue till the next date.
(K.R. Mohapatra) Judge
(Savitri Ratho) Judge Sukanta
Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer
Location: Orissa High Court, Cuttack Date: 24-Feb-2026 19:25:00
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