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Sitaram Gouda vs Deoranjan Kumar Singh
2026 Latest Caselaw 1632 Ori

Citation : 2026 Latest Caselaw 1632 Ori
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Sitaram Gouda vs Deoranjan Kumar Singh on 20 February, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CONTC No.364 of 2026
                     Sitaram Gouda               .....         Petitioner
                                                                          Represented by Adv. -
                                                                          M/s Sanjib Mohanty ,
                                                                          B.biswal

                                               -versus-
                     Deoranjan Kumar Singh, IAS       .....                    Opposite Parties/
                     & Ors.                                                        Contemnors
                                                                          Represented by Adv. -
                                                                          A.Mohanty, A.S.C.

                                               CORAM:
                                 THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                             MOHAPATRA

                                                       ORDER

20.02.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. Learned counsel for the Petitioner is directed to serve two extra copies of the contempt petition on learned counsel appearing for the contemnors within a week, who shall obtain instruction in the matter.

4. List this matter on 20.03.2026.

( A.K. Mohapatra) Judge Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 20-Feb-2026 18:27:54

 
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