Chiranjibi Beriha vs Balaram Panda & Ors. ..... Opposite ...
2026 Latest Caselaw 1175 Ori

Orissa High Court

Chiranjibi Beriha vs Balaram Panda & Ors. ..... Opposite ... on 9 February, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CVRVW No. 150 of 1995
                          Chiranjibi Beriha           .....       Petitioner
                                                                               Mr. H.S. Mishra, Advocate
                                                              -versus-
                          Balaram Panda & Ors.                   .....           Opposite Parties
                                                                             Mr. J. Biswal, Advocate
                                                                             (Opp. Party Nos. 1 & 2)
                                               CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                                ORDER

09.02.2026 Order No. 50 Misc. Case No. 4 of 2018

1. This matter is taken up through hybrid mode.

2. Heard.

3. Objection to the Misc. Case filed in Court be kept in record. Copy of the same is provided to the learned counsel appearing for the Petitioner

in Court.

(BIRAJA PRASANNA SATAPATHY) Judge

1. Heard.

2. Considering the submission made, list all the Misc. Cases on 16th February, 2026.

(BIRAJA PRASANNA SATAPATHY)

Digitally Signed Sneha

Location: High Court of Orissa, Cuttack Date: 11-Feb-2026 17:21:32