Suchismita Rath vs State Of Odisha & Ors. .... Opposite ...
2026 Latest Caselaw 1172 Ori

Citation : 2026 Latest Caselaw 1172 Ori
Judgement Date : 9 February, 2026

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Orissa High Court

Suchismita Rath vs State Of Odisha & Ors. .... Opposite ... on 9 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C)No.31171 of 2025

                                    Suchismita Rath                ....                Petitioner(s)

                                                                            Mr. B.K. Routray, Adv.
                                                           -versus-
                                    State of Odisha & Ors.   ....                Opposite Party(s)

                                                                        Ms. Sarita Moharana, ASC

                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                                                ORDER

09.02.2026 Order No.

04. I.A. No.23499 of 2025

1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the State is directed to obtain

instructions explaining the non-compliance of the order

dated 10.11.2025 passed by this Court in the Writ Petition by

the Authorized Officer-cum-Divisional Forest Officer,

Khurda.

3. List this matter on 17th February, 2026.

(Dr. Sanjeeb K Panigrahi) Judge

Sipun

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