Trilochan Mangaraj vs Rasabihari Pradhan & Others ..... ...
2026 Latest Caselaw 1115 Ori

Orissa High Court

Trilochan Mangaraj vs Rasabihari Pradhan & Others ..... ... on 6 February, 2026

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                             CMP No.373 of 2024
                                          Trilochan Mangaraj            .....       Petitioner
                                                                                            Represented by Adv. -
                                                                                            Bibekananda Bhuyan

                                                                    -versus-
                                          Rasabihari Pradhan & Others      .....                 Opposite Parties
                                                                                          Represented by Adv. -
                                                                                          M/s S.n. Subudhi,
                                                                                          M.k.panda, S.nayak,
                                                                                          S.s.chhualsingh

                                                                     CORAM:
                                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                           ORDER

06.02.2026 Order No.

15. 1. This matter is taken up through hybrid mode.

2. On the request of the learned counsel for the petitioner, list this matter on 09.02.2026.

3. Interim order which was continuing till today, the same shall continue till the next date.

(ANANDA CHANDRA BEHERA) Judge

Sipra

Signed by: SIPRA MUDULI Page 1 of 1.

Location: High Court of Orissa, Cuttack Date: 06-Feb-2026 14:24:28