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Niranjan Behera vs Santosh Kumar Patro
2026 Latest Caselaw 1107 Ori

Citation : 2026 Latest Caselaw 1107 Ori
Judgement Date : 6 February, 2026

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Orissa High Court

Niranjan Behera vs Santosh Kumar Patro on 6 February, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CONTC No.4528 of 2024
                             Niranjan Behera             .....        Petitioner
                                                                              Represented by Adv. -
                                                                              M/s.swapnil Roy,
                                                                              S.satapathy

                                                           -versus-
                             Santosh Kumar Patro,              .....                     Opposite
                             Executive Engnr., R And B                           Party/Contemnor
                             Division, Khordha
                                                                         Represented by Adv. -
                                                                         Mr.U.C.Jena, A.S.C.

                                                   CORAM:
                                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                 MOHAPATRA

                                                                  ORDER
           Order No.                                          06.02.2026


                  02.           1.    This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. As prayed for by the learned counsel for the Contemnor- Opposite Party, he is granted four weeks' time to file compliance affidavit/show cause affidavit.

3. List this matter on 20.03.2026.

( A.K. Mohapatra)

Judge Rubi

 
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