Citation : 2026 Latest Caselaw 4050 Ori
Judgement Date : 30 April, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No.722 of 2026
Tanaya Jena ..... Petitioners
Represented by Adv. -
Mr. S.S. Bhuyan
-versus-
Dibyasingh Jena and others ..... Opposite Parties
Represented by Adv. -
Mr. A.P. Bose, Sr. Advocate
Ms. Deepali Mahapatra
(O.P.1)
Mr. S.K. Mohanty (Caveator)
CORAM:
MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
30.04.2026 Order No.
01. 1. This matter is taken up through Hybrid mode.
2. Learned counsel for the Opposite Party Nos.2 and 3 files Vakalatnama in Court today. The same be kept on record.
3. As prayed for by the learned counsel for the Parties, list this matter day after tomorrow (01.05.2026) along with CMP No.723 of 2026 indicating the names of Mr. A.P. Bose, learned Senior Counsel appearing for O.P. No.3 and Mr. Sumit Kumar Mohanty, learned counsel appearing for O.P. No.2 as counsels in the cause list as well as in the brief.
( Aditya Kumar Mohapatra ) Judge
sisir Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 30-Apr-2026 17:33:40
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