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Tanaya Jena vs Dibyasingh Jena And Others ..... ...
2026 Latest Caselaw 4049 Ori

Citation : 2026 Latest Caselaw 4049 Ori
Judgement Date : 30 April, 2026

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Orissa High Court

Tanaya Jena vs Dibyasingh Jena And Others ..... ... on 30 April, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CMP No.718 of 2026
                            Tanaya Jena               .....         Petitioners
                                                                         Represented by Adv. -
                                                                         Mr. S.S. Bhuyan

                                                       -versus-
                            Dibyasingh Jena and others       .....                   Opposite Parties
                                                                          Represented by Adv. -

                                                                          Mr. A.P. Bose, Sr. Advocate
                                                                          (O.P.No.3)
                                                                          Ms. Deepali Mahapatra
                                                                          (O.P.1)
                                                                          Mr. S.K. Mohanty, P. Jena
                                                                          (Caveator)


                                                  CORAM:
                                   MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                                   ORDER

30.04.2026 Order No.

01. 1. This matter is taken up through Hybrid mode.

2. Learned counsel for the Opposite Party No.3 files Vakalatnama in Court today. The same be kept on record.

3. As prayed for by the learned counsel for the Parties, list this matter day after tomorrow (01.05.2026) along with D-CMP No.19452 of 2026 indicating the names of Mr. A.P. Bose, learned Senior Counsel appearing for O.P. No.3 as counsel in the cause list as well as in the brief.

( Aditya Kumar Mohapatra ) Judge

Signature sisir Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 30-Apr-2026 17:33:40

 
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