Sribatsa Panda vs Saraswati Dash (Dead) & Others
2026 Latest Caselaw 4047 Ori

Citation : 2026 Latest Caselaw 4047 Ori
Judgement Date : 30 April, 2026

[Cites 1, Cited by 0]

Orissa High Court

Sribatsa Panda vs Saraswati Dash (Dead) & Others on 30 April, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CMAPL No.246 of 2025
                         Sribatsa Panda                 .....      Petitioner
                                                                             Represented by Adv. -
                                                                             Mr. B.C. Panda
                                                     -versus-
                         Saraswati Dash (dead) & others             .....             Respondents
                                                                            Represented by Adv. -
                                                                            Mr. S. Rath
                                                 CORAM:
                                   MR. JUSTICE ANANDA CHANDRA BEHERA
                                                  ORDER

30.04.2026 Order No.

1. This matter is taken up through hybrid mode.

2. This Interlocutory Application under Section 5 of the Indian Limitation Act, 1963 has been filed by the Petitioner praying for condonation of delay in preferring the CMAPL No.246 of 2025.

3. Opposite Parties 2 to 9 have already made their appearance.

4. The I.A be listed four weeks after for objection and hearing.

( ANANDA CHANDRA BEHERA) Judge

1. List this CMAPL four weeks after.

( ANANDA CHANDRA BEHERA) Judge

Pradeep

Signed by: PRADEEP KUMAR SWAIN Reason: Authentication Location: Orissa High Court, Cuttack Date: 30-Apr-2026 16:51:40