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Jagannath Hanuman vs State Of Odisha
2026 Latest Caselaw 3452 Ori

Citation : 2026 Latest Caselaw 3452 Ori
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Orissa High Court

Jagannath Hanuman vs State Of Odisha on 15 April, 2026

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRLMC No. 706 of 2018
            Jagannath Hanuman
                                                            .....                        Petitioner
                                                                 Mr. Hemanta Kumar Mund, Advocate
                                                         -versus-
            State of Odisha
            (Vigilance Department)                          .....                       Opposite Party
                                                                        Mr. Niranjan Moharana, A.S.C.
                                                                                          (Vigilance)
                              CORAM:
                                    HON'BLE MISS JUSTICE SAVITRI RATHO
                                                              ORDER

15.04.2026 Order No. (Through hybrid mode)

1. Mr. Mund, learned counsel for the Petitioner submits that a copy of the affidavit dated 08.04.2026 of the Inspector of Police(Vigilance), Rourkela has been served on him on 09.04.2026, where there is the reference to relevant documents which have been filed as Annexure series, but copy of these documents have not been served on him.

2. Mr. Moharana, learned Additional Standing Counsel for Vigilance submits that the documents will be served on Mr. Mund, learned counsel for the Petitioner in course of the day. But he is unable to say as to when this affidavit has been e-filed.

3. The affidavit is not there on the record. Hence, list this matter on 04.05.2026 along with the affidavit.

4. In the meanwhile, the counsel for the Vigilance shall deposit an amount of Rs.500/- in the High Court Bar Welfare Fund towards cost.

              Subhalaxmi                                                           (Savitri Ratho)


Signed by: SUBHALAXMI PRIYADARSHANI


Location: Orissa HIgh Court, Cuttack
Date: 15-Apr-2026 19:57:10

 

 
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