Abhilash Mishra @ Tiger vs State Of Odisha .... Opposite Party(S)
2026 Latest Caselaw 3338 Ori

Citation : 2026 Latest Caselaw 3338 Ori
Judgement Date : 9 April, 2026

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Orissa High Court

Abhilash Mishra @ Tiger vs State Of Odisha .... Opposite Party(S) on 9 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CRLMC No.1042 of 2026
                                  Abhilash Mishra @ Tiger     ....                Petitioner(s)
                                  @ Abhilash Chinmaya
                                  Mishra
                                                                Mr. Sankar Prasad Padhi, Adv.
                                                            -versus-
                                  State of Odisha             ....          Opposite Party(s)
                                                                   Mr. Debashish Nayak, AGA


                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
             Order No.                                    ORDER
                02.                                      09.04.2026
                                  1.

This matter is taken up through hybrid arrangement.

2. In filing this CRLMC, the Petitioner against whom the

allegation of bombing is made, has prayed for

modification of the condition imposed in the order

dated 29.05.2024 passed by the learned Additional

Sessions Judge (LR & LTV), Sambalpur in BLAPL

No.268/46 of 2024.

3. Heard.

4. Considering the submission made on behalf of the

Petitioner and looking to the gravity of the offence, this

Court is not inclined to modify the conditions imposed

by the learned Court in seisin over the matter while

granting bail to the Petitioner vide order dated

Designation: Personal Assistant 29.05.2024 passed in BLAPL No.268/46 of 2024. Reason: Authentication Location: High Court of Orissa Date: 09-Apr-2026 19:14:38

5. This CRLMC is, accordingly, dismissed.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 09-Apr-2026 19:14:38