Ajay Kumar Nanda @ Pintu vs Ashok Kumar Padhee And
2025 Latest Caselaw 8801 Ori

Orissa High Court

Ajay Kumar Nanda @ Pintu vs Ashok Kumar Padhee And on 26 September, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   GUAP No.13 of 2024

                    Ajay Kumar Nanda @ Pintu                        ...            Appellant
                                                                 Mr. A. Mishra, Advocate
                                                      -versus-
                    Ashok Kumar Padhee and         ...       Respondents
                    others
                                 Mr. S.P. Mishra, Sr. Advocate along with
                                                   Ms. S. Rout, Advocate
                                            CORAM:
                                   JUSTICE G. SATAPATHY
                                                      ORDER(ORAL)

26.09.2025 Order No.

09. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Pursuant to the order passed by this Court yesterday, the matter was again brought under the heading of "to be mentioned". It is, however, confirmed by both the parties that the child in question was in fact brought to this Court in the proceeding in CMP No.1599 of 2018 and a Bench of this Court has occasion to interact with the child, but no order sheet was recorded about interaction of the child or his preference in CMP No.1599 of 2018.

3. In such view, the matter was heard afresh; argument being concluded, judgment is reserved.

                                                                        (G. Satapathy)

Digitally Signed          Subhasmita



Location: High Court of Orissa
Date: 26-Sep-2025 18:06:42