Unknown vs State Of Odisha ... Opposite Party
2025 Latest Caselaw 8538 Ori

Orissa High Court

Unknown vs State Of Odisha ... Opposite Party on 20 September, 2025

Author: G. Satapathy

Bench: G. Satapathy

             IN THE HIGH COURT OF ORISSA AT CUTTACK
            Susanta Kumar Samal
            (In BLAPL No.7534 of 2025)
            Soumya Sankar Chakra @ Raja
            (In BLAPL No.7952 of 2025)
                                       ...               Petitioners
                                         Mr. A. Parija, Sr. Advocate
                                along with Mr. A. Behera, Advocate
                                       (in BLAPL No.7534 of 2025)
                                         Mr. C. Kanungo, Advocate
                              along with Mr. A. Mohanty, Advocate
                                       (in BLAPL No.7952 of 2025)

                                  -versus-
            State of Odisha                   ...   Opposite Party
                                          Mr. P.S. Nayak, Addl. PP
                                CORAM:
                         JUSTICE G. SATAPATHY

                                ORDER(ORAL)

Order No.                        20.09.2025
  05.          1.      This matter is taken up through Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard, Mr. Ashok Kumar Parija, learned Senior Counsel, who is being assisted by Mr. Arnav Behera, learned counsel for the Petitioner in BLAPL No. 7534 of 2025, Mr. Chitaranjan Kanungo, learned counsel who enters appearance for the Petitioner by filing appearance memo along with Mr. Adhiraj Mohanty, learned counsel for the Petitioner in BLAPL No. 7952 of 2025 and Mr. Partha Sarathi Nayak, learned Additional Public Prosecutor in the matter.

3. Argument being heard; judgment is reserved. Written notes of submission, if any, be filed within two days.

(G. Satapathy) Judge Priyajit

Location: HIGH COURT OF ORISSA