Dipak @ Deepak Kumar vs State Of Odisha (Vig.) .... Opp. Party
2025 Latest Caselaw 8492 Ori

Citation : 2025 Latest Caselaw 8492 Ori
Judgement Date : 19 September, 2025

Orissa High Court

Dipak @ Deepak Kumar vs State Of Odisha (Vig.) .... Opp. Party on 19 September, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRLREV No. 625 of 2024

                 Dipak @ Deepak Kumar      ....          Petitioners
                 Sahu & Others
                                   Ms. Adyashakti Priya, Advocate

                                        -versus-
                 State of Odisha (Vig.)         ....         Opp. Party
                                     Mr. Sangram Das, S.C. (Vigilance)

                               CRLREV No. 648 of 2024

                 Dayanidhi Rout                    ....        Petitioner
                                             Mr. P.K. Nayak, Advocate

                                        -versus-
                 State of Odisha (Vig.)         ....         Opp. Party
                                     Mr. Sangram Das, S.C. (Vigilance)

                         CORAM:
       THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                        ORDER

Order No.                              19.09.2025
 05.        1.      Heard learned counsel for the Parties.

2. Learned counsel for the Petitioners in CRLREV No.625 and 648 of 2024 have filed their respective note of submission.

3. Mr. Sangram Das, learned Standing Counsel for State (Vigilance) has also relied upon the decision of the coordinate Bench by this Court and submitted that the decision relied upon by the Petitioner not applicable to the fact of the present case. The written note of submission submitted by the learned counsel for the Petitioners, the copy thereof has been served on the learned counsel for the State (Vigilance).

4. Hearing is concluded. Judgment/Order is reserved.

(Chittaranjan Dash) Judge

Sisir

Designation: Personal Assistant

Location: ORISSA HIGH COURT Date: 22-Sep-2025 19:16:22