Snehalata Padhi & Ors vs Union Of India
2025 Latest Caselaw 8445 Ori

Orissa High Court

Snehalata Padhi & Ors vs Union Of India on 18 September, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 FAO No.486 of 2018
                              Snehalata Padhi & Ors.      .....             Appellants
                                                                    Mr. Dhananjay Mund,
                                                                               Advocate

                                                          -versus-
                             Union of India               .....                    Respondent
                                                                       Ms. Pratima Nayak, CGC

                                                         CORAM:
                                THE HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI


                                                          ORDER

18.09.2025 Order No.

06. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue

till the pronouncement of the judgment.

(Dr. Sanjeeb K Panigrahi) Judge

Gitanjali

Digitally Signed Page 1 of 1.