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Ranjit Kumar Mohanty vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 8271 Ori

Citation : 2025 Latest Caselaw 8271 Ori
Judgement Date : 15 September, 2025

Orissa High Court

Ranjit Kumar Mohanty vs State Of Odisha And Others .... Opp. ... on 15 September, 2025

Bench: K.R. Mohapatra, Savitri Ratho
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-Sep-2025 13:04:00


                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                               W.P.(C) No. 5876 OF 2014
                                               Ranjit Kumar Mohanty                ....              Petitioner
                                                                          Mr. Gautam Misra, Senior Advocate
                                                                   being assisted by Mr. D.K. Patra, Advocate
                                                                            -versus-
                                               State of Odisha and others                 .... Opp. Parties
                                                                                     Mr. Ajodhya Ranjan Dash,
                                                                              Additional Government Advocate

                                                     CORAM:
                                                     JUSTICE K.R. MOHAPATRA
                                                     JUSTICE SAVITRI RATHO
                                                                      ORDER
                      Order No.                                      15.09.2025

                           9.             1.       This matter is taken up through hybrid mode.

2. List of dates along with a copy of judgment in W.P.(C) No.8774 of 2019 and batch of cases filed by learned counsel for the Petitioner in Court, is taken on record. Copy of the same is served on Mr. Dash, learned Additional Government Advocate.

3. As requested by Mr. Dash, learned Additional Government Advocate, the matter stands adjourned to be listed on 17th September, 2025 under the heading "Old Matters".



                                                                              (K.R. Mohapatra)
                                                                                   Judge


                                                                              (Savitri Ratho)
              ms                                                                   Judge




 

 
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