Citation : 2025 Latest Caselaw 7866 Ori
Judgement Date : 3 September, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No. 454 of 2018
Surama Pati & Others ... Appellants
.
Mr. K. Panigrahi, Advocate
-versus-
Bibekananda ... Respondents
Samantaray & another .
Mr. S. Roy, Advocate
CORAM: JUSTICE V. NARASINGH
ORDER
03.09.2025 Order No.
09. 1. Heard Mr. Panigrahi, learned counsel for the Appellants and Mr. Roy, learned counsel for the Respondents.
2. Memo of calculation of compensation filed by the learned counsel for the Respondents along with the judgment of the Apex Court in the case of Vishavjit Singh & Ors. vs. Cholamandalam Ms General Insurance Company Limited & another in SLP (Civil) No.13442 of 2020 dated 21.05.2025 is taken on record.
3. Hearing is concluded, judgment is reserved.
Signed by: AYESHA ROUT (V. Narasingh)
Location: High Court of Orissa, Cuttack Judge Date: 04-Sep-2025 19:34:29 Ayesha
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