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R. Seshasayee And Others vs State Of Odisha & Others ..... Opp. ...
2025 Latest Caselaw 7806 Ori

Citation : 2025 Latest Caselaw 7806 Ori
Judgement Date : 2 September, 2025

Orissa High Court

R. Seshasayee And Others vs State Of Odisha & Others ..... Opp. ... on 2 September, 2025

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLMC No. 460 of 2017

           R. Seshasayee and others                       .....                           Petitioners
                                                                         Mr. Piyush Panda, Advocate
                                                       -versus-
           State of Odisha & others                       .....                        Opp. Parties
                                                                           Mr. S. N. Biswal, A.S.C.
                             CORAM:
                                   HON'BLE MISS JUSTICE SAVITRI RATHO

                                                             ORDER

02.09.2025 Order No. This matter is taken up through hybrid Mode.

1. The matter was posted for judgment today.

2. As the judgment is not ready, list this matter tomorrow (03.09.2025) for delivery of judgment.

(Savitri Ratho) Judge

Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI

Location: Orissa High Court, Cuttack Date: 02-Sep-2025 20:41:49

 
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